Andhra Pradesh High Court - Amravati
Shriram General Insurance Co. ... vs Kolli Sridevi on 8 December, 2022
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI MAIN CASE No: M.A.C.M.A.Nos.3424 and 2196 of 2018 PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE
6. 08.12.2022 MGR, J & SV, J Heard both the learned counsel.
Reserved 'for judgment' _________ MGR, J ________ SV, J Pab