HIGH COURT OF ANDHRA PRADESH AT AMARAVATI Crl.A.No.774 of 2010 PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE
6) 06.12.2022 AVRB, J Heard the arguments of Sri Kirthi Teja Kondaveeti, learned counsel for the appellants and Sri Y. Jagadeeswara Rao, learned counsel, representing the learned Public Prosecutor.
Reserved for judgment.
________ AVRB,J PGR