IN THE HIGH COURT OF ANDHRA PRADESH : AMARAVATI
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
&
HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU
WRIT APPEAL No.1292 of 2006
(Through physical mode)
Sri Vinayaka Nagar House Plot Owners Welfare Association
(Regd.No.333/96) Visakhapatnam represented by
President K.Samba Murthy, S/o Sanyasi,
Hindu, aged 67 years, R/o Akkayyapalem,
Visakhapatnam. .. Appellant
Versus
The District Collector, Visakhapatnam, and others
..Respondents
ORAL JUDGMENT Dt: 06.12.2022 (per Prashant Kumar Mishra, CJ) This writ appeal has been pending for the last sixteen years. Today, when the matter is called, none appears for the appellant to press this case. In the circumstances, this Court has no other option but to dismiss this case for want of prosecution.
2. Accordingly, this writ appeal is dismissed for non-prosecution. No costs. Pending miscellaneous applications, if any, shall stand closed.
PRASHANT KUMAR MISHRA, CJ D.V.S.S. SOMAYAJULU, J MP 2 149 HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE & HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU WRIT APPEAL No.1292 of 2006 (per Prashant Kumar Mishra, CJ) Dt: 06.12.2022 MP