Andhra Pradesh High Court - Amravati
P.Eswaramma, Ysr Dist vs Prl Secy, Dept Civil Supplies, Hyd ... on 1 December, 2022
Bench: Prashant Kumar Mishra, D.V.S.S.Somayajulu
IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
&
HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU
WRIT APPEAL No.952 OF 2015
P.Eswaramma, W/o P.Siva Reddy,
Aged about 32 years,
Occ: Fair Price Shop Dealer (Suspension),
Fair Price Shop No.39,
Nakkalavandla Palli, H/o.Nooliveedu Village,
Galiveedu Mandal, Y.S.R.District
..Appellant
Versus
The State of Andhra Pradesh,
Represented by its Principal Secretary,
Department Civil Supplies,
Secretariat Buildings, Hyderabad and others.
...Respondents
ORAL JUDGMENT Dt:01.12.2022 (per Prashant Kumar Mishra, CJ)
1. Learned counsel for the appellant submits that this writ appeal has been rendered infructuous.
2. In view of the aforesaid submission, the Writ Appeal is dismissed as infructuous. No costs. All pending miscellaneous applications shall stand closed. PRASHANT KUMAR MISHRA, CJ D.V.S.S. SOMAYAJULU, J Ksp