Andhra Pradesh High Court - Amravati
WP/27036/2022 on 30 August, 2022
HIGH COURT OF ANDHRA PRADESH:: AMARAVATI MAIN CASE No: W.P.No.27036 of 2022 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.
RNT,J The writ petition is disposed of (vide a 30.08.2022 separate judgment) ________ RNT,J Gk