Andhra Pradesh High Court - Amravati
Guruvu Rama Krishna vs The State Of Ap on 10 August, 2022
Bench: Ravi Nath Tilhari
HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 25062 of 2022 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE
01. 10.08.2022 RNT, J "Separate judgment is delivered dismissing the writ petition."
_________ RNT, J Dsr