Andhra Pradesh High Court - Amravati
Kalathoti Sudhakar Rao, vs The State Of Andhra Pradesh, on 3 August, 2022
HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 20113 of 2019 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE
14. 03.08.2022 RNT, J "Separate judgment is passed dismissing the writ petition as withdrawn."
_________ RNT, J Dsr