K.Narayana Murthy, vs State Of Andhra Pradesh,

Citation : 2022 Latest Caselaw 2202 AP
Judgement Date : 30 April, 2022

Andhra Pradesh High Court - Amravati
K.Narayana Murthy, vs State Of Andhra Pradesh, on 30 April, 2022

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 21143 of 2020 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE

18. 30. 04.2022 RNT, J "Separate judgment is delivered, allowing the writ petition."

_________ RNT, J Dsr