Andhra Pradesh High Court - Amravati
K.Narayana Murthy, vs State Of Andhra Pradesh, on 30 April, 2022
HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 21143 of 2020 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE
18. 30. 04.2022 RNT, J "Separate judgment is delivered, allowing the writ petition."
_________ RNT, J Dsr