L.Venkateswarlu vs State Of Andhra Pradesh

Citation : 2022 Latest Caselaw 2195 AP
Judgement Date : 30 April, 2022

Andhra Pradesh High Court - Amravati
L.Venkateswarlu vs State Of Andhra Pradesh on 30 April, 2022

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 11560 of 2021 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE

10. 30 .04.2022 RNT, J "Separate judgment is delivered dismissing the writ petition."

_________ RNT, J Dsr