Andhra Pradesh High Court - Amravati
M Deenaviolet vs Samagra Shiksha Abhiyan on 30 April, 2022
HIGH COURT OF ANDHRA PRADESH:: AMARAVATI MAIN CASE No: W.P.No.11729 of 2020 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.
RNT,J
15. 30.04.2022 The writ petition is dismissed. (vide separate judgment) ________ RNT,J Gk