HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No. W.P.No.11885 of 2021 PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE
19. 12.04.2022 MGR,J Heard Sri V.Siva Prasad Reddy, learned counsel for the petitioner. After making submissions, he seeks further time to put forth legal submissions with reference to the judgments of Hon'ble Supreme Court and this Court.
Post on 19.04.2022.
_________ MGR,J anr 2