M. Nalini Anuradha vs B. Annapurna Devi

Citation : 2022 Latest Caselaw 1737 AP
Judgement Date : 11 April, 2022

Andhra Pradesh High Court - Amravati
M. Nalini Anuradha vs B. Annapurna Devi on 11 April, 2022
      THE HON'BLE SRI JUSTICE SUBBA REDDY SATTI

                    APPEAL SUIT No.309 of 2006

JUDGMENT:

The appeal was listed on 21.02.2022 and since there was no representation on behalf of appellant either in Forenoon or in Afternoon, the appeal was directed to be listed on 02.03.2022 under the caption "for dismissal". The appeal was listed on 02.03.2022, 07.03.2022, 09.03.2022, 15.03.2022, 23.03.2022, 29.03.2022, 06.04.2022 and 11.04.2022. There was no representation on behalf of the appellant on any of the above occasions.

Since the appellant is not interested to prosecute the appeal, the appeal suit is dismissed for non-prosecution.

As a sequel, all the pending miscellaneous applications shall stand closed.

_________________________ SUBBA REDDY SATTI, J 11th April, 2022 PVD 2 THE HON'BLE SRI JUSTICE SUBBA REDDY SATTI non-prosecution APPEAL SUIT No.309 of 2006 11th April, 2022 PVD