Andhra Pradesh High Court - Amravati
Kanijam Sridhar vs Andhra Pradesh State Road ... on 7 April, 2022
HIGH COURT OF ANDHRA PRADESH
MAIN CASE: W.P. No. 8031 of 2021
PROCEEDING SHEET
SL. DATE ORDER OFFICE
NO. NOTE
10. 07.04.2022 RNT, J
Heard Sri A. G. Satyanarayana Rao,
learned counsel for the petitioner and Sri P.
Durga Prasad, learned standing counsel for
APSRTC, representing the respondents.
Judgment reserved. Interim order, granted earlier, is extended till the delivery of judgment.
_________ RNT, J Dsr