Rajasthan Laws Repealing Act, 1997 1. Short title and commencement. 2. Repeal of certain laws. 3. Savings.
The Rajasthan Laws Repealing Act, 1997
Act No. 7 of 1997
RJ540
[Published in Rajasthan Gazette Part 4(a) dated 27-3-1997 page 143(19)]
No. F.2(9) Vidhi/2/95. - In pursuance of clause (3) of Article 348 of the Constitution of India, the Governor is pleased to authorise the publication in the Rajasthan Gazette of the Following translation in the English language of the Rajasthan Vidhiyan Nirsan Adhiniyam, 1997 (1997 Ka Adhiniyam Sankhya 7):-
(Received the assent of the Governor on the 22nd day of March, 1997)
An Act to repeal certain laws by which the texts of certain other laws in force in the State of Rajasthan were amended.
Be it enacted by the Rajasthan State Legislature in the Forty-eighth Year of the Republic of India as follows:-
- Short title and commencement.- (1) This Act may be called the Rajasthan Laws Repealing Act, 1997.
(2) It shall come into force at once.
- Repeal of certain laws.- The laws specified in the Schedule are hereby repealed.
- Savings.- (1) The repeal by this Act of any law shall not effect any other law in which the law hereby repealed has been applied, incorporated or referred to.
(2) This Act shall not affect the previous operation of any law hereby repealed or the validity, invalidity, effect or consequence of anything already done or suffered thereunder or any right, title, privilege, obligation or liability already acquired, accrued or incurred thereunder or any investigation, remedy or proceeding in respect thereof or any release or discharge of or from any debt, penalty, obligation, liability, claim or demand, or any indemnity already granted, or the proof of any past act or thing.
(2) This Act shall not affect any principle or rule of law, or established jurisdiction, form or course of pleading, practice or procedure, or any existing usage, custom, privilege, restriction, exemption, office or appointment, notwithstanding that the same respectively may have been in any manner affirmed, or recognised or derived by, in or from any law hereby repealed.
(4) The repeal by this Act of any law shall not revive or pestore any jurisdiction, office, custom, liability, right, title, privilege, restriction, exemption, usage, practice procedure or other matter or thing not existing or in force on the date on which this Act comes into force.
(5) For the removal of doubt it is hereby declared that, where this Act repeals any law by which the text of any other law was amended, whether retrospectively or prospectively, by the express omission, insertion or substitution of any matter, the repeal shall not affect the past existence and further continuance of any such amendment made by the law so repealed and in operation at the commencement of this Act.
Schedule
(See Section 2)
| S.No. | Year | Number | Short title |
| 1 | 2 | 3 | 4 |
| 1 | 1955 | 11 | The Rajasthan District Board (Amendment) Act, 1955. |
| 2 | 1956 | 19 | The Rajasthan Indian Medicines (Amendment) Act, 1956. |
| 3 | 1960 | 4 | The Rajasthan Tenancy (Amendment) Act, 1960. |
| 4 | 1960 | 42 | The Rajasthan Land Revenue and Public Demands Recovery (Amendment) Act, 1960. |
| 5 | 1962 | 3 | The Rajasthan Court Fees and Suits Valuation (Amendment) Act, 1962. |
| 6 | 1962 | 5 | The Rajasthan Tenancy (Amendment) Act, 1962. |
| 7 | 1962 | 6 | The Rajasthan Urban Improvement (Amendment) Act, 1962. |
| 8 | 1962 | 7 | The Rajasthan Secondary Education (Amendment) Act, 1962. |
| 9 | 1962 | 9 | The Rajasthan Relief of Agricultural Indebtedness (Amendment) Act, 1962. |
| 10 | 1962 | 11 | The Rajasthan Finance (Amendment) Act, 1962 |
| 11 | 1962 | 14 | The Rajasthan Municipalities (Amendment) Act, 1962. |
| 12 | 1962 | 16 | The Rajasthan Sales of Motor Spirit Taxation l(Amendment) Act, 1962. |
| 13 | 1962 | 20 | The Rajasthan Municipalities (Second Amendment) Act, 1962. |
| 14 | 1963 | 3 | The Rajasthan Urban Improvement (Amendment) Act, 1963. |
| 15 | 1963 | 7 | The Rajasthan Sales of Motor Spirit Taxation (Amendment) Act, 1963. |
| 16 | 1963 | 8 | The Rajasthan Municipalities (Amendment) Act, 1963. |
| 17 | 1963 | 11 | The Rajasthan Land Revenue (Surcharge) (Amendment) Act, 1963. |
| 18 | 1963 | 15 | The Rajasthan Gramdan (Amendment) Act, 1963. |
| 19 | 1963 | 16 | The Rajasthan Public Trusts (Amendment) Act, 1963. |
| 20 | 1963 | 18 | The Rajasthan Land Revenue (Amendment) Act, 1963. |
| 21 | 1963 | 20 | The Rajasthan Entertainments and Advertisements Tax (Amendment) Act, 1963. |
| 22 | 1963 | 21 | The Rajasthan Agricultural University (Amendment) Act, 1963. |
| 23 | 1964 | 3 | The Rajasthan Entertainments and Advertisements Tax (Amendment) Act, 1964. |
| 24 | 1964 | 4 | The Jodhpur University (Amendment) Act, 1964. |
| 25 | 1964 | 5 | The Rajasthan Land Revenue (Amendment) Act, 1964. |
| 26 | 1964 | 12 | The Rajasthan Tenancy (Amendment) Act, 1964. |
| 27 | 1964 | 13 | The Rajasthan Taxation Laws (Amendment) Act, 1964. |
| 28 | 1964 | 15 | The Rajasthan Fisheries (Amendment) Act, 1964. |
| 29 | 1964 | 16 | The Rajasthan Legislative Assembly (officers and Members Emoluments) (Amendment) Act, 1964. |
| 30 | 1964 | 17 | The Rajasthan Land Revenue (Surcharge) (Amendment) Act, 1964. |
| 31 | 1964 | 23 | The Rajasthan Motor Vehicles Taxation (Amendment) Act, 1964 |
| 32 | 1964 | 24 | The Dungarpur State Devasthan Nidhi (Amendment) Act, 1964. |
| 33 | 1964 | 25 | The Rajasthan Secondary Education (Amendment) Act, 1964. |
| 34 | 1964 | 26 | The Rajasthan Khadi and Village Industries Board (Amendment) Act, 1964. |
| 35 | 1964 | 27 | The Udaipur University (Amendment) Act, 1964. |
| 36 | 1965 | 7 | The Rajasthan Legislative Assembly (Officers and Members Emoluments) (Amendment) Act, 1965. |
| 37 | 1965 | 8 | The Rajasthan Tenancy (Amendment) Act, 1965. |
| 38 | 1965 | 9 | The Rajasthan Taxation Laws (Amendment) Act, 1965. |
| 39 | 1965 | 10 | The Rajasthan Ministers’ Salaries (Amendment) Act, 1965. |
| 40 | 1965 | 11 | The Rajasthan Legislative Assembly (Officers and members Emoluments) (Second Amendment) Act, 1965. |
| 41 | 1965 | 12 | The Rajasthan Premises (Control of Rent and Eviction) (Amendment) Act, 1965. |
| 42 | 1965 | 14 | The Rajasthan Municipalities (Amendment) Act, 1965. |
| 43 | 1965 | 20 | The Rajasthan Civil Courts (Amendment) Act, 1965. |
| 44 | 1966 | 3 | The Rajasthan Excise (Amendment) Act, 1966. |
| 45 | 1966 | 4 | The University of Rajasthan (Amendment) Act, 1966. |
| 46 | 1966 | 7 | The Rajasthan Premises (Control of Rent and Eviction)(Amendment) Act, 1966. |
| 47 | 1966 | 8 | The Nathdwara Temple (Amendment) Act, 1966. |
| 48 | 1966 | 10 | The Rajasthan Taxation (Amendment) Act, 1966. |
| 49 | 1966 | 13 | The Udaipur University (Amendment) Act, 1966. |
| 50 | 1966 | 14 | The Rajasthan Cinema (Regulation) (Amendment) Act, 1966. |
| 51 | 1966 | 15 | The Rajasthan Motor Vehicles Taxation (Amendment) Act, 1966. |
| 52 | 1966 | 18 | The Nathdwara Temple (Second Amendment) Act, 1966. |
| 53 | 1966 | 19 | The Rajasthan Official Language (Amendment) Act, 1966. |
| 54 | 1966 | 16 | The Rajasthan Stamp Law (Adaptation) (Amendment) Act, 1966. |
| 55 | 1966 | 20 | The Rajasthan Motor Vehicles Taxation (Second Amendment) Act, 1966. |
| 56 | 1967 | 3 | The Rajasthan Societies Registration (Amendment) Act, 1967. |
| 57 | 1967 | 4 | The Rajasthan Taxation Laws (Amendment) Act, 1967. |
| 58 | 1968 | 2 | The Rajasthan Tenancy (Amendment) Act, 1968. |
| 59 | 1968 | 3 | The Rajasthan Ministers’ Salaries (Amendment) Act, 1968. |
| 60 | 1968 | 4 | The Rajasthan Armed Constabulary (Amendment) Act, 1968. |
| 61 | 1968 | 5 | The Rajasthan Khadi and Village Industries Board (Amendment) Act, 1968. |
| 62 | 1968 | 9 | The Rajasthan Urban Land Tax (Second Amendment) Act, 1968. |
| 63 | 1968 | 10 | The Udaipur University (Amendment) Act, 1968. |
| 64 | 1968 | 11 | The Rajasthan Legislative Assembly (Officers and Members Emoluments) (Amendment) Act, 1968. |
| 65 | 1968 | 13 | The Rajasthan State Cattle Fairs (Amendment) Act, 1968. |
| 66 | 1968 | 14 | The Rajasthan Entertainments and Advertisements Tax (Amendment) Act, 1968. |
| 67 | 1968 | 15 | The Rajasthan Khadi and Village Industries Board (Amendment) Act, 1968. |
| 68 | 1969 | 7 | The Rajasthan Legislative Assembly (Officers and Members Emoluments) (Amendment) Act, 1969. |
| 69 | 1969 | 8 | The Rajasthan Motor Vehicles Taxation (Amendment) Act, 1969. |
| 70 | 1969 | 10 | The Rajasthan State Aid to Industries (Amendment) Act, 1969. |
| 71 | 1969 | 15 | The Rajasthan Legislative Assembly (Officers and Members Emoluments) (Second Amendment) Act, 1969. |
| 72 | 1969 | 16 | The Rajasthan Legislative Assembly (Officers and Members Emoluments) (Third Amendment) Act, 1969. |
| 73 | 1970 | 5 | The Rajasthan Taxation Laws (Amendment) Act, 1970. |
| 74 | 1970 | 6 | The Rajasthan Land Revenue (Amendment) Act, 1970. |
| 75 | 1970 | 9 | The Rajasthan Tenancy (Amendment) Act, 1970. |
| 76 | 1970 | 10 | The Rajasthan Entertainments and Advertisements TAx (Amendment) Act, 1970. |
| 77 | 1970 | 11 | The Rajasthan Legislative Assembly (Officers and Members Emoluments) (Amendment) Act, 1970. |
| 78 | 1970 | 12 | The Rajasthan Public Premises (Eviction of Unauthorised Occupants) (Amendment) Act, 1970. |
| 79 | 1970 | 15 | The Rajasthan Tenancy (Second Amendment) Act, 1970. |
| 80 | 1970 | 17 | The Rajasthan Tenancy (Third Amendment) Act, 1970. |
| 81 | 1970 | 18 | The Rajasthan Khadi and Village Industries Board (Amendment) Act, 1970. |
| 82 | 1970 | 20 | The Rajasthan Land Revenue (Second Amendment) Act, 1970. |
| 83 | 1970 | 21 | The Rajasthan Urban Improvement (Amendment) Act, 1970. |
| 84 | 1970 | 24 | The Rajasthan Legislative Assembly (Officer and Members Emoluments) (Second Amendment) Act, 1970. |
| 85 | 1971 | 4 | The Rajasthan Homoeopathic Medicine (Amendment) Act, 1971. |
| 86 | 1971 | 5 | The Rajasthan Tenancy (Amendment) Act, 1971. |
| 87 | 1971 | 6 | The Rajasthan Children (Amendment) Act, 1971 |
| 88 | 1971 | 8 | The Rajasthan Cinemas (Regulation) (Amendment) Act, 1971. |
| 89 | 1972 | 1 | The Rajasthan Municipalities (Amendment) Act, 1971. |
| 90 | 1972 | 2 | The Rajasthan Shops and Commercial Establishment (Amendment) Act, 1971. |
| 91 | 1972 | 6 | The Rajasthan Taxation Laws (Amendment) Act, 1971. |
| 92 | 1972 | 7 | The Rajasthan Urban Improvement (Amendment) Act, 1972. |
| 93 | 1972 | 10 | The Rajasthan Taxation Laws (Second Amendment) Act, 1972. |
| 94 | 1972 | 11 | The Rajasthan Motor Vehicles Taxation (Amendment) Act, 1972. |
| 95 | 1972 | 12 | The Jodhpur University (Amendment) Act, 1972. |
| 96 | 1972 | 13 | The Udaipur University (Amendment) Act, 1972. |
| 97 | 1972 | 14 | The University of Rajasthan (Amendment) Act, 1972. |
| 98 | 1972 | 15 | The Rajasthan Municipalities (Second Amendment) Act, 1972. |
| 99 | 1972 | 17 | The Udaipur University (Second Amendment) 1972. |
| 100 | 1973 | 5 | The Rajasthan Contingency Fund (Amendment) Act, 1973. |
| 101 | 1973 | 7 | The Rajasthan Motor Vehicles Taxation (Amendment) Act, 1973. |
| 102 | 1973 | 14 | The Rajasthan Taxation Laws (Amendment) Act, 1973. |
| 103 | 1973 | 15 | The Rajasthan Urban Land Tax (Amendment) Act, 1973. |
| 103 | 1973 | 15A | The Rajasthan Agricultural Produce Markets (Amendment) Act, 1973. |
| 105 | 1973 | 17 | The University of Rajasthan (Amendment) Act, 1973. |
| 106 | 1973 | 18 | The Rajasthan Lands and Buildings Tax (Amendment) Act, 1973. |
| 107 | 1974 | 1 | The Rajasthan Imposition of Ceiling on Agricultural Holdings (Amendment) Act, 1974. |
| 108 | 1974 | 3 | The Rajasthan Taxation Laws (Amendment) Act, 1974. |
| 109 | 1974 | 6 | The Jodhpur University (Amendment) Act, 1974. |
| 110 | 1974 | 7 | The Udaipur University (Amendment) Act, 1974. |
| 111 | 1974 | 8 | The Rajasthan Municipalities (Amendment) Act, 1974. |
| 112 | 1974 | 12 | The Rajasthan Imposition of Ceiling on Agricultural Holdings (Second Amendment) Act, 1974. |
| 113 | 1974 | 13 | The Rajasthan Co-operative Societies (Amendment) Act, 1974. |
| 114 | 1974 | 14 | The Rajasthan Agricultural Produce Markets (Amendment) Act, 1974. |
| 115 | 1974 | 15 | The Rajasthan Motor Vehicles Taxation (Amendment) Act, 1974. |
| 116 | 1974 | 16 | The University of Rajasthan (Amendment) Act, 1974. |
| 117 | 1974 | 19 | The Rajasthan Agricultural Produce Markets (Second Amendment) Act, 1974. |
| 118 | 1974 | 20 | The Rajasthan Urban Improvement (Amendment) Act, 1974. |
| 119 | 1974 | 21 | The Rajasthan Municipalities (Second Amendment) Act, 1974. |
| 120 | 1974 | 23 | The Rajasthan Colonisation (Amendment) Act, 1974. |
| 121 | 1974 | 24 | The Rajasthan Homoeopathic Medicine (Amendment) Act, 1974. |
| 122 | 1975 | 3 | The Udaipur University (Amendment) Act, 1975. |
| 123 | 1975 | 4 | The Rajasthan Khadi and Village Industries Board (Amendment) Act, 1975. |
| 124 | 1975 | 5 | The Rajasthan Tenancy (Amendment) Act. 1975. |
| 125 | 1975 | 7 | The Jodhpur University (Amendment) Act. 1975. |
| 126 | 1975 | 8 | The Rajasthan Urban Improvement (Amendment) Act, 1975. |
| 127 | 1975 | 15 | The Rajasthan Land Reforms and Acquisition of Land Owners Estates (Amendment) Act, 1975. |
| 128 | 1975 | 16 | The Rajasthan Taxation Laws (Amendment) Act, 1975. |
| 129 | 1975 | 18 | The Rajasthan Motor Vehicles Taxation (Amendment) Act, 1975. |
| 130 | 1975 | 22 | The Rajasthan Minister’s Salaries (Amendment) Act, 1975. |
| 131 | 1975 | 23 | The Rajasthan Legislative Assembly (Officers and Members Emoluments) (Amendment) Act, 1975. |
| 132 | 1975 | 26 | The Jodhpur University (Second Amendment) Act, 1975. |
| 133 | 1975 | 27 | The University of Rajasthan (Amendment) Act, 1975. |
| 134 | 1975 | 28 | The Udaipur University (Second Amendment) Act, 1975. |
| 135 | 1976 | 2 | The Rajasthan Monuments, Archaeological Sites and Antiquities (Amendment) Act, 1976. |
| 136 | 1976 | 3 | The Rajasthan Legislative Assembly Members (Removal of Disqualifications) (Amendment) Act, 1976. |
| 137 | 1976 | 4 | The Rajasthan Revenue Laws (Amendment) Act, 1976. |
| 138 | 1976 | 7 | The Rajasthan Stamp Law (Adaptation) (Amendment) Act, 1976. |
| 139 | 1976 | 9 | The Rajasthan Taxation Laws (Amendment) Act, 1976. |
| 140 | 1976 | 10 | The Rajasthan Municipalities (Amendment) Act, 1976. |
| 141 | 1976 | 13 | The Rajasthan Money Lenders (Amendment) Act, 1976. |
| 142 | 1976 | 14 | The Rajasthan Premises (Control of Rent and Eviction) (Amendment) Act, 1976. |
| 143 | 1976 | 17 | The Rajasthan Co-operative Societies (Amendment) Act, 1976. |
| 144 | 1976 | 24 | The Rajasthan Universities Teachers and Officers (Special Conditions of Service) (Amendment) Act, 1976. |
| 145 | 1976 | 25 | The Rajasthan Legislative Assembly (Officers and Members Emoluments) (Amendment) Act, 1976. |
| 146 | 1976 | 26 | The Rajasthan Urban Improvement • (Amendment) Act, 1976. |
| 147 | 1976 | 30 | The Rajasthan Excise (Amendment) Act, 1976. |
| 148 | 1976 | 32 | The Rajasthan Public Demands Recovery (Amendment) Act, 1976. |
| 149 | 1976 | 33 | The Rajasthan Taxation Laws (Second Amendment) Act, 1976. |
| 150 | 1976 | 35 | The Rajasthan Tenancy (Second Amendment) Act, 1976. |
| 151 | 1976 | 36 | The Rajasthan Land Revenue (Amendment) Act, 1976. |
| 152 | 1976 | 37 | The Rajasthan Khadi and Village Industries Board (Amendment) Act, 1976. |
| 153 | 1976 | 38 | The Rajasthan Contingency Fund (Amendment) Act, 1976. |
| 154 | 1976 | 39 | The Rajasthan Electricity (Duty) (Amendment) Act, 1976. |
| 155 | 1976 | 43 | The Rajasthan Mica (Amendment) Act, 1976. |
| 156 | 1976 | 46 | The Rajasthan Legislative Assembly (Officers and Members Emoluments) (Second Amendment) Act, 1976. |
| 157 | 1977 | 4 | The Rajasthan Municipalities (Amendment) Act, 1977. |
| 158 | 1977 | 6 | The Jodhpur University (Amendment) Act, 1977. |
| 159 | 1977 | 7 | The Udaipur University (Amendment) Act, 1977. |
| 160 | 1977 | 8 | The University of Rajasthan (Amendment) Act, 1977. |
| 161 | 1977 | 9 | The Rajasthan Universities’ Teachers And Officers (Special Conditions of Service) (Amendment) Act, 1977. |
| 162 | 1978 | 4 | The Rajasthan Housing Board (Amendment) Act, 1978. |
| 163 | 1978 | 6 | The Rajasthan Imposition of Ceiling on Agricultural Holdings (Amendment) Act, 1978. |
| 164 | 1978 | 7 | The Rajasthan Agricultural Produce Markets (Amendment) Act, 1978. |
| 165 | 1978 | 9 | The Rajasthan Urban Improvement (Amendment) Act, 1978. |
| 166 | 1978 | 10 | The Rajasthan Municipalities (Amendment) Act, 1978. |
| 167 | 1978 | 11 | The Rajasthan Tenancy (Amendment) Act, 1978. |
| 168 | 1978 | 12 | The Rajasthan Lokayukta and Up-Lokayuktas (Amendment) Act, 1978. |
| 169 | 1978 | 13 | The University of Rajasthan (Amendment) Act, 1978. |
| 170 | 1978 | 14 | The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) (Amendment) Act, 1978. |
| 171 | 1978 | 17 | The Rajasthan Imposition of Ceiling on Agricultural Holdings (Second Amendment) Act, 1978. |
| 172 | 1978 | 22 | The Rajasthan Entertainments and Advertisements Tax (Amendment) Act, 1978. |
| 173 | 1978 | 23 | The Rajasthan Identification of prisoners (Amendment) Act, 1978. |
| 174 | 1979 | 8 | The Rajasthan Homoeopathic Medicine (Amendment) Act, 1979. |
| 175 | 1979 | 10 | The Rajasthan Contingency Fund (Amendment) Act, 1979. |
| 176 | 1979 | 16 | The Rajasthan Tenancy (Amendment) Act, 1979. |
| 177 | 1980 | 2 | The Rajasthan Agricultural Produce Markets (Amendment) Act, 1980. |
| 178 | 1981 | 4 | The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) (Amendment) Act. 1981. |
| 179 | 1981 | 5 | The Rajasthan Ministers’ Salaries (Amendment) Act, 1981. |
| 180 | 1981 | 6 | The Rajasthan Land Revenue (Amendment) Act, 1981. |
| 181 | 1981 | 7 | The Rajasthan Requisitioning of Goods Vehicles (Amendment) Act, 1981. |
| 182 | 1981 | 9 | The Jodhpur University (Amendment) Act, 1981. |
| 183 | 1981 | 10 | The Udaipur University (Amendment) Act, 1981. |
| 184 | 1981 | 11 | The University of Rajasthan (Amendment) Act, 1981. |
| 185 | 1981 | 14 | The Rajasthan Tenancy (Amendment) Act, 1981. |
| 186 | 1981 | 16 | The Rajasthan Imposition of Ceiling on Agricultural Holdings (Amendment) Act, 1981. |
| 187 | 1982 | 1 | The Rajasthan Co-operative Societies (Amendment) Act, 1982. |
| 188 | 1982 | 3 | The Rajasthan Municipalities (Amendment) Act, 1982. |
| 189 | 1982 | 5 | The Rajasthan Essential Services Maintenance (Amendment) Act, 1982. |
| 190 | 1982 | 10 | The Rajasthan Stamp Law (Adaptation) (Amendment) Act, 1982. |
| 191 | 1982 | 13 | The Rajasthan Relief Undertakings (Special Provisions) (Amendment) Act, 1982. |
| 192 | 1982 | 14 | The Rajasthan Public Demands Recovery (Amendment) Act, 1982. |
| 193 | 1982 | 16 | The Rajasthan Entertainments and Advertisements Tax (Amendment) Act, 1982. |
| 194 | 1982 | 17 | The Rajasthan Public Gambling Ordinance (Amendment) Act. 1982. |
| 195 | 1982 | 18 | The Rajasthan Municipalities (Amendment) Act, 1982. |
| 196 | 1982 | 19 | The Rajasthan Lands and Buildings Tax (Amendment) Act, 1982. |
| 197 | 1982 | 20 | The Rajasthan Motor Vehicles Taxation (Amendment) Act, 1982. |
| 198 | 1982 | 24 | The Rajasthan Public Premises (Eviction of Unauthorised Occupants) (Amendment) Act, 1982. |
| 199 | 1983 | 1 | The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) (Amendment) Act, 1983. |
| 200 | 1983 | 2 | The Rajasthan Co-operative Societies (Amendment) Act, 1983. |
| 201 | 1983 | 3 | The Rajasthan Cinemas (Regulation) (Amendment) Act, 1983. |
| 202 | 1983 | 9 | The Rajasthan Homoeopathic Medicine (Amendment) Act, 1983. |
| 203 | 1983 | 11 | The Rajasthan Tenancy (Amendment) Act. 1983. |
| 204 | 1983 | 12 | The Rajasthan Colonisation (Amendment) Act, 1983. |
| 205 | 1983 | 13 | The Rajasthan Imposition of Ceiling on Agricultural Holdings (Amendment) Act, 1983. |
| 206 | 1984 | 7 | The Rajasthan Corneal Grafting (Amendment) Act, 1984. |
| 207 | 1984 | 9 | The Mohan Lai Sukhadia Agricultural University (Amendment) Act, 1984. |
| 208 | 1984 | 11 | The Rajasthan Contingency Fund (Amendment) Act, 1984. |
| 209 | 1984 | 14 | The Rajasthan Co-operative Societies (Amendment) Act, 1984. |
| 210 | 1984 | 19 | The Rajasthan Gramdan (Amendment) Act, 1984. |
| 211 | 1985 | 8 | The Rajasthan Excise (Amendment) Act, 1985. |
| 212 | 1985 | 9 | The Rajasthan Agricultural Credit Operation (Removal of Difficulties) (Amendment) Act, 1985. |
| 213 | 1985 | 10 | The Rajasthan Imposition of Ceiling on Agricultural Holdings (Amendment) Act, 1985. |
| 214 | 1986 | 1 | The Rajasthan Excise (Amendment) Act, 1986. |
| 215 | 1986 | 2 | The Rajasthan Tenancy (Amendment) Act, 1986. |
| 216 | 1986 | 3 | The Rajasthan Nurses, Midwives, Health Visitors and Auxiliary Nurse-Midwives Registration (Amendment) Act, 1986. |
| 217 | 1986 | 4 | The Rajasthan Agricultural Produce Markets (Amendment) Act, 1986. |
| 218 | 1986 | 5 | The Rajasthan Lands and Buildings Tax (Amendment) Act, 1986. |
| 219 | 1986 | 6 | The Rajasthan Money-Lenders (Amendment) Act, 1986. |
| 220 | 1986 | 7 | The Rajasthan Disciplinary Proceedings (Sommoning of Witnesses and Producing of Documents) (Amendment) Act, 1986. |
| 221 | 1986 | 8 | The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) (Amendment) Act, 1986. |
| 222 | 1986 | 9 | The Rajasthan Ministers’ Salaries (Amendment) Act, 1986. |
| 223 | 1986 | 16 | The Rajasthan Land Revenue (Amendment) Act, 1986. |
| 224 | 1986 | 23 | The Rajasthan Electricity (Duty) (Amendment) Act, 1986.. |
| 225 | 1987 | 1 | The Rajasthan Land Development Corporation (Amendment) Act, 1987. |
| 226 | 1987 | 2 | The Rajasthan Colonisation (Amendment) Act, 1987. |
| 227 | 1987 | 4 | The Rajasthan Excise (Amendment) Act, 1987. |
| 228 | 1987 | 10 | The Rajasthan Land Revenue (Amendment) Act, 1987. |
| 229 | 1987 | 13 | The Rajasthan Lands and Buildings Tax (Amendment) Act, 1987. |
| 230 | 1987 | 17 | The Rajasthan Local Fund Audit (Amendment) Act, 1987. |
| 231 | 1987 | 18 | The Rajasthan State Road Transport Service (Prevention of Ticketless Travel) (Amendment) Act, 1987. |
| 232 | 1987 | 20 | The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) (Amendment) Act, 1987. |
| 233 | 1987 | 23 | The Rajasthan Tenancy (Second Amendment) Act, 1987. |
| 234 | 1987 | 24 | The Rajasthan Stamp Law (Adaptation) (Amendment) Act, 1987. |
| 235 | 1987 | 26 | The Rajasthan Court Fees and Suits Valuation (Amendment) Act, 1987. |
| 236 | 1987 | 28 | The Rajasthan Land Revenue (Second Amendment) 1987. |
| 237 | 1987 | 29 | The Rajasthan Urban Improvement (Amendment) Act, 1987. |
| 238 | 1987 | 30 | The Jaipur Development Authority (Amendment) Act, 1987. |
| 239 | 1987 | 34 | The Rajasthan Premises (Control of Rent and Eviction) (Amendment) Act, 1987. |
| 240 | 1987 | 36 | The University of Rajasthan (Amendment) Act, 1987. |
| 241 | 1987 | 37 | The Mohan Lal Sukhadia University (Amendment) Act, 1987. |
| 242 | 1987 | 41 | The Rajasthan Bhoodan Yagna (Amendment) Act, 1987. |
| 243 | 1988 | 4 | The Rajasthan Contingency Fund (Amendment) Act, 1987. |
| 244 | 1988 | 7 | The Rajasthan Religious Building and places (Amendment) Act, 1988. |
| 245 | 1988 | 8 | The Rajasthan Lokayukta and Up-Lokayuktas (Amendment) Act, 1988. |
| 246 | 1988 | 10 | The Universities of Rajasthan (Amendment) Act, 1988. |
| 247 | 1988 | 11 | The Mohan Lal Sukhadia University (Amendment) Act, 1988. |
| 248 | 1989 | 3 | The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) (Amendment) Act, 1989. |
| 249 | 1989 | 4 | The Rajasthan Ministers' Salaries (Amendment) Act, 1989. |
| 250 | 1989 | 5 | The Rajasthan Motor Vehicles Taxation (Amendment) Act, 1989. |
| 251 | 1989 | 6 | The Rajasthan Lands and Buildings Tax (Amendment) Act, 1989. |
| 252 | 1989 | 7 | The Rajasthan Municipalities (Amendment) Act, 1989. |
| 253 | 1989 | 8 | The Rajasthan Land Revenue (Amendment) Act, 1989. |
| 254 | 1989 | 11 | The Nathdwara Temple (Amendment) Act, 1989. |
| 255 | 1989 | 12 | The Rajasthan Colonisation (Amendment) Act, 1989. |
| 256 | 1989 | 13 | The Rajasthan Tenancy (Amendment) Act, 1989. |
| 257 | 1989 | 14 | The Rajasthan Excise (Amendment) Act, 1989. |
| 258 | 1989 | 15 | The Jaipur Development Authority (Amendment) Act, 1989. |
| 259 | 1989 | 17 | The Rajasthan Stamp Law (Adaptation) (Amendment) Act, 1989. |
| 260 | 1990 | 1 | The Rajasthan Land Development Corporation (Amendment) Act, 1989. |
| 261 | 1990 | 2 | The Rajasthan Municipalities (Amendment) Act, 1989. |
| 262 | 1990 | 7 | The Rajasthan Lands and Buildings Tax (Amendment) Act, 1990. |
| 263 | 1990 | 9 | The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) (Amendment) Act, 1990. |
| 264 | 1990 | 10 | The Rajasthan Ministers’ Salaries (Amendment) Act, 1990. |
| 265 | 1990 | 12 | The Rajasthan Municipalities (Amendment) Act, 1990. |
| 266 | 1990 | 15 | The Rajasthan Colonisation (Amendment) Act, 1990. |
| 267 | 1990 | 16 | The Rajasthan Court Fees and Suits Valuation (Amendment) Act, 1990. |
| 268 | 1991 | 2 | The Rajasthan Co-operative Societies (Amendment) Act, 1991. |
| 269 | 1991 | 3 | The Rajasthan Land Revenue (Amendment) Act, 1991. |
| 270 | 1991 | 4 | The Rajasthan Municipalities (Amendment) Act, 1991. |
| 271 | 1991 | 6 | The Rajasthan Excise (Amendment) Act 1991. |
| 272 | 1991 | 7 | The Rajasthan Lands and Buildings Tax (Amendment) Act, 1991. |
| 273 | 1991 | 9 | The Rajasthan Ministers’ Salaries (Amendment) Act, 1991. |
| 274 | 1991 | 10 | The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) (Amendment) Act, 1991. |
| 275 | 1991 | 13 | The Rajasthan Land Revenue (Second Amendment) 1991. |
| 276 | 1991 | 14 | The Rajasthan Co-operative Societies (Second Amendment) Act, 1991. |
| :277 | 1991 | 16 | The Rajasthan Colonisation (Amendment) Act, 1991. |
| 278 | 1991 | 18 | The Rajasthan Urban Improvement (Second Amendment) Act, 1991. |
| 279 | 1991 | 19 | The Rajasthan Municipalities (Secona Amendment) Act, 1991. |
| 280 | 1991 | 20 | The Jaipur Development Authority (Amendment) Act, 1991. |
| 281 | 1992 | 2 | The Rajasthan Co-operative Societies (Amendment) Act, 1992. |
| 282 | 1992 | 5 | The Rajasthan Land Tax (Amendment) Act. 1992. |
| 283 | 1992 | 7 | The Rajasthan Lands and Buildings Tax (Amendment) Act, 1992. |
| 284 | 1992 | 9 | The Nathdwara Temple (Amendment) Act, 1992. |
| 285 | 1992 | 10 | The Rajasthan Motor Transport Road Tax (Amendment) Act, 1992. |
| 286 | 1992 | 11 | The Rajasthan Imposition of Ceiling on Agricultural Holdings (Amendment) Act, 1992. |
| 287. | 1992 | 13 | The Rajasthan Municipalities (Amendment) Act, 1992. |
| 288 | 1992 | 14 | The Rajasthan Colonisation (Amendment) Act, 1992. |
| 289 | 1992 | 15 | The Rajasthan Video Films (Regulation of Exhibition) (Amendment) Act., 1992. |
| 290 | 1992 | 16 | The Rajasthan Urban Improvement (Amendment) Act, 1991. |
| 291 | 1992 | 17 | The University of Ajmer (Amendment) Act, 1992. |
| 292 | 1992 | 18 | The Rajasthan Stamp Law (Adaptation) (Amendment) Act, 1992. |
| 293 | 1992 | 20 | The Rajasthan Civil Courts (Amendment) Act, 1992. |
| 294 | 1992 | 22 | The Rajasthan Tenancy (Second Amendment) Act, 1992. |
| 295 | 1992 | 24 | The Rajasthan Excise (Amendment) Act, 1992. |
| 296 | 1992 | 25 | The Rajasthan Stamp Law (Adaptation) Second Amendment Act, 1992. |
| 297 | 1992 | 26 | The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) (Amendment) Act, 1992. |
| 298 | 1992 | 28 | The Rajasthan Societies Registration (Amendment) Act, 1992. |
| 299 | 1992 | 29 | The Rajasthan Irrigation and Drainage (Amendment) Act, 1991. |
| 300 | 1992 | 32 | The Rajasthan Municipalities (Second Amendment) Act, 1992. |
| 301 | 1992 | 33 | The Rajasthan Ministers’ Salaries (Amendment) Act, 1992. |
| 302 | 1992 | 34 | The Rajasthan Land Revenue (Amendment) Act, 1992. |
| 303 | 1992 | 35 | The Jai Narain Vyas University Jodhpur (Amendment) Act, 1991. |